Ram Lalit vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 6476 ALL

Citation : 2013 Latest Caselaw 6476 ALL
Judgement Date : 11 October, 2013

Allahabad High Court

Ram Lalit vs State Of U.P. Thru Secy. And 2 ... on 11 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 57453 of 2013
 

 
Petitioner :- Ram Lalit
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- B.D. Pandey
 
Counsel for Respondent :- C.S.C.,B.R. Sharma
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Issue notice pending admission.

Notice on behalf of the respondents has been accepted by the learned Standing Counsel.

Therefore, no notice need be sent to the respondents.

Counter Affidavit on behalf of the respondents may be filed by 31st October, 2013.

Rejoinder Affidavit may be filed by the next date fixed in the matter.

List this case on 12th November, 2013.

Order Date :- 11.10.2013

Priyanka

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