Udai Singh @ Udaiveer vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 6475 ALL

Citation : 2013 Latest Caselaw 6475 ALL
Judgement Date : 11 October, 2013

Allahabad High Court

Udai Singh @ Udaiveer vs State Of U.P. Thru Secy. And 2 ... on 11 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 57364 of 2013
 

 
Petitioner :- Udai Singh @ Udaiveer
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Lalit Kumar Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put up as fresh on 28th October, 2013 so as to enable him to obtain instructions in the matter.

Order Date :- 11.10.2013

Priyanka

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