Seema Devi vs State Of U.P. Thru Secy. And 5 ...
2013 Latest Caselaw 6473 ALL

Citation : 2013 Latest Caselaw 6473 ALL
Judgement Date : 11 October, 2013

Allahabad High Court

Seema Devi vs State Of U.P. Thru Secy. And 5 ... on 11 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 57445 of 2013
 

 
Petitioner :- Seema Devi
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- A.K.S. Parihar,P. Kumar Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 30th October, 2013.

Order Date :- 11.10.2013

Priyanka

Download the LatestLaws.com Mobile App