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Paras Nath Pandey vs State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 6472 ALL

Citation : 2013 Latest Caselaw 6472 ALL
Judgement Date : 11 October, 2013

Allahabad High Court
Paras Nath Pandey vs State Of U.P. Thru Secy. And 4 ... on 11 October, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 57288 of 2013
 

 
Petitioner :- Paras Nath Pandey
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- S.P. Singh Vishen
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri S.P. Singh, learned counsel for the petitioner, the case is directed to be put up as fresh 29th October, 2013 so as to enable him to file Supplementary Affidavit annexing thereto, Copies of various Orders passed from time to time in respect of the licence of the petitioner regarding the Fair Price Shop in question.

Order Date :- 11.10.2013

Priyanka

 

 

 
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