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Ram Wati vs State Of U.P. And 4 Others
2013 Latest Caselaw 6468 ALL

Citation : 2013 Latest Caselaw 6468 ALL
Judgement Date : 11 October, 2013

Allahabad High Court
Ram Wati vs State Of U.P. And 4 Others on 11 October, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 57410 of 2013
 

 
Petitioner :- Ram Wati
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Santosh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

         On prayer made by the learned Standing Counsel appearing for the respondent Nos. 1 to 4, the case is directed to be put up as fresh on 30th October, 2013 so as to enable him to obtain instructions in the matter.

Order Date :- 11.10.2013

Priyanka

 

 

 
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