Pradeep Kumar vs State Of U.P. & Another
2013 Latest Caselaw 6466 ALL

Citation : 2013 Latest Caselaw 6466 ALL
Judgement Date : 11 October, 2013

Allahabad High Court

Pradeep Kumar vs State Of U.P. & Another on 11 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16086 of 2009
 

 
Applicant :- Pradeep Kumar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vikram Singh Yadav,Amit Shukla,C.B. Yadav,Nisheeth Yadav
 
Counsel for Opposite Party :- Govt. Advocate,G.S. Hajela,K.C. Sinha
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record. Already on 15th occasion, the case has been passed over on the mention slip of the learned counsel for the accused applicant.

List this matter peremptorily in the next cause list.

The bail application is pending since 2009. Learned counsel for the applicant to positively argue the matter on the next date fixed.

Order Date :- 11.10.2013

Monika

Download the LatestLaws.com Mobile App