Rafiq Mulla vs State Of U.P.
2013 Latest Caselaw 6464 ALL

Citation : 2013 Latest Caselaw 6464 ALL
Judgement Date : 11 October, 2013

Allahabad High Court

Rafiq Mulla vs State Of U.P. on 11 October, 2013

Bench: Ravindra Singh, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 3640 of 2013
 

 
Appellant :- Rafiq Mulla
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Zafar Abbas,V.K. Upadhyay,V.P. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Pankaj Naqvi,J.

Heard Sri V.P. Srivastava, Senior Advocate, assisted by Sri V.K. Upadhyay, learned counsel for the appellant, learned A.G.A. for the State of U.P.

Put up for delivery of order on 25.10.2013.

Order Date :- 11.10.2013

N.A.

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