Arvind Kumar Tiwari vs D.I.O.S., Etah And Others
2013 Latest Caselaw 6438 ALL

Citation : 2013 Latest Caselaw 6438 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Arvind Kumar Tiwari vs D.I.O.S., Etah And Others on 10 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 50839 of 2008
 

 
Petitioner :- Arvind Kumar Tiwari
 
Respondent :- D.I.O.S., Etah And Others
 
Counsel for Petitioner :- Pankaj Misra,V.S. Dwivedi
 
Counsel for Respondent :- C.S.C.,P.C.Misra
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri P.C. Misra, learned counsel for the respondents.

Order Date :- 10.10.2013

Priyanka

Download the LatestLaws.com Mobile App