Sanjay Kumar Singh vs State Of U.P. And Others
2013 Latest Caselaw 6437 ALL

Citation : 2013 Latest Caselaw 6437 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Sanjay Kumar Singh vs State Of U.P. And Others on 10 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 33460 of 2008
 

 
Petitioner :- Sanjay Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Subhash Chandra,P.K.Singh
 
Counsel for Respondent :- C.S.C.,B.R. Maurya
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, the learned counsel for the petitioner is granted a week time to serve a copy of the amendment application dated 11.5.2012 upon the respondents.

List thereafter.

Order Date :- 10.10.2013

Priyanka

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