Nisar Ahmad & Others vs Union Of India & Others
2013 Latest Caselaw 6436 ALL

Citation : 2013 Latest Caselaw 6436 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Nisar Ahmad & Others vs Union Of India & Others on 10 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 41382 of 2008
 

 
Petitioner :- Nisar Ahmad & Others
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- C.B.Singh,R.K.Nigam
 
Counsel for Respondent :- A.S.G.I.,J.P. Singh,S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

The case has been taken up in the revised list.

None is present for the respondent Nos. 1 to 5 although the A.S.G.I. is shown to represent, the respondent in the cause list.

Under the circumstances, the A.S.G.I. is granted two weeks and no more time to file counter affidavit.

List this matter peremptorily on 30th October, 2013.

Sri S.K. Pandey holding brief of Sri R.K. Nigam, learned counsel for the petitioner shall inform the A.S.G.I. in writing about this order within 24 hours.

Order Date :- 10.10.2013

Priyanka

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