Rajesh Kushwah vs Sri Sant Ram
2013 Latest Caselaw 6435 ALL

Citation : 2013 Latest Caselaw 6435 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Rajesh Kushwah vs Sri Sant Ram on 10 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- ELECTION PETITION No. - 1 of 2012
 

 
Petitioner :- Rajesh Kushwah
 
Respondent :- Sri Sant Ram
 
Counsel for Petitioner :- Vivek Kumar Singh
 
Counsel for Respondent :- B.N. Singh,Bhoopendra Nath Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Learned counsel for the other-party is not present.

List this matter in the next cause list.

Order Date :- 10.10.2013

Monika

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