Smt. Sangeeta Devi vs State Of U.P. & Others
2013 Latest Caselaw 6433 ALL

Citation : 2013 Latest Caselaw 6433 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Smt. Sangeeta Devi vs State Of U.P. & Others on 10 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 45684 of 2008
 

 
Petitioner :- Smt. Sangeeta Devi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P. N. Gangwar
 
Counsel for Respondent :- C. S. C.,B.G. Singh,Kaushlendra Kr. Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri P.N. Gangwar, learned counsel for the petitioner.

Order Date :- 10.10.2013

Priyanka

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