Citation : 2013 Latest Caselaw 6432 ALL
Judgement Date : 10 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 45168 of 2008 Petitioner :- Shashi Prakash Srivastava & Others Respondent :- State Of U.P. & Others Counsel for Petitioner :- Siddhartha Verma,B.L. Srivastava Counsel for Respondent :- C.S.C.,S N Singh,S.K. Dubey,S.K.Mishra Hon'ble Anjani Kumar Mishra,J.
As jointly prayed by the learned counsel for the parties, list in the next cause list.
Order Date :- 10.10.2013
Priyanka
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