Jai Mangal Kewat vs State Of U.P.
2013 Latest Caselaw 6430 ALL

Citation : 2013 Latest Caselaw 6430 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Jai Mangal Kewat vs State Of U.P. on 10 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26267 of 2012
 

 
Applicant :- Jai Mangal Kewat
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arun Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

List this matter on 22.10.2013 for further arguments.

Order Date :- 10.10.2013

Monika

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