Sant Bahadur & Others vs State Of U.P. Thru' Principal ...
2013 Latest Caselaw 6427 ALL

Citation : 2013 Latest Caselaw 6427 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Sant Bahadur & Others vs State Of U.P. Thru' Principal ... on 10 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 25201 of 2008
 

 
Petitioner :- Sant Bahadur & Others
 
Respondent :- State Of U.P. Thru' Principal Secy. & Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,P.S.Baghel,R.K. Ojha
 

 
Hon'ble Anjani Kumar Mishra,J.

In this case, counter affidavit had been filed on behalf of respondent Nos. 2 and 3, through Sri P.S. Baghel, Advocate, who has since been elevated to the Bench of this Court.

List again showing the names of Sri M.A. Qadeer and Sri V.P. Mathur as counsel for the respondents, who are reported to represent the U.P. Public Service Commission.

Order Date :- 10.10.2013

Priyanka

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