Smt.Kanchan Sharma @ Pinky & ... vs State Of U.P. & Another
2013 Latest Caselaw 6426 ALL

Citation : 2013 Latest Caselaw 6426 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Smt.Kanchan Sharma @ Pinky & ... vs State Of U.P. & Another on 10 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 4908 of 1999
 

 
Applicant :- Smt.Kanchan Sharma @ Pinky & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ram Babu Sharma
 
Counsel for Opposite Party :- Govt.Advocate,Kamlesh Kumar
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

The subsequent counsel for the accused applicant is present and submits that his name was not published in the cause list. A perusal of the record shows that the name of earlier counsel Sri Ram Babu Sharma is on record and published in the cause list and his parcha is also on record of the file.

The parcha of the subsequent counsel for the accused applicant is not having with no objection of the earlier counsel for the accused applicant.

List this matter in the next cause list for further hearing.

Order Date :- 10.10.2013

Monika

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Smt.Kanchan Sharma @ Pinky & ... vs State Of U.P. & Another
2013 Latest Caselaw 6426 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt.Kanchan Sharma @ Pinky & ... vs State Of U.P. & Another2013 Latest Caselaw 6426 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt.Kanchan Sharma @ Pinky & ... vs State Of U.P. & Another
2013 Latest Caselaw 6426 ALL