Mrs Nalini Prasad vs Debts Recovery Tribunal, Thru ...
2013 Latest Caselaw 6425 ALL

Citation : 2013 Latest Caselaw 6425 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Mrs Nalini Prasad vs Debts Recovery Tribunal, Thru ... on 10 October, 2013

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 2951 of 2003
 

 
Petitioner :- Mrs Nalini Prasad
 
Respondent :- Debts Recovery Tribunal, Thru Registrar & 3 Ors
 
Counsel for Petitioner :- A.K. Agarwal,K.S.Pawar,Lalit Shukla,Sandeep Dixit
 
Counsel for Respondent :- Prasant Kr. Srivastava,Vinay Shanker
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Therefore, the writ petition is dismissed for want of prosecution.

Order Date :- 10.10.2013

Banswar

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