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Anuruddha Pratap Singh vs State Of U.P.
2013 Latest Caselaw 6423 ALL

Citation : 2013 Latest Caselaw 6423 ALL
Judgement Date : 10 October, 2013

Allahabad High Court
Anuruddha Pratap Singh vs State Of U.P. on 10 October, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30718 of 2012
 

 
Applicant :- Anuruddha Pratap Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Chandra Sekhar Saran,V.P. Srivastava,Vijay Singh Sengar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Heard the arguments advanced by the learned counsel for the applicant.

Learned counsel for the applicant submitted that case may be passed over for today.

As prayed, list this matter in the next cause list.

Order Date :- 10.10.2013

Monika

 

 

 
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