Prof. Diwakar Lal Srivastava And ... vs State Of U.P. And 8 Others
2013 Latest Caselaw 6422 ALL

Citation : 2013 Latest Caselaw 6422 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Prof. Diwakar Lal Srivastava And ... vs State Of U.P. And 8 Others on 10 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 56963 of 2013
 

 
Petitioner :- Prof. Diwakar Lal Srivastava And 17 Others
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Durga Tiwari
 
Counsel for Respondent :- C.S.C.,A.S.G.I. 2013/8013,Vivek Varma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Ram Kinkar Shukla, Advocate, has put in appearance on behalf of respondent no. 2.

Connect it with Writ Petition No. 49570 of 2013 and list on 28.10.2013.

Order Date :- 10.10.2013

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