Sanjay Sonkar And Another vs State Of U.P. And Others
2013 Latest Caselaw 6419 ALL

Citation : 2013 Latest Caselaw 6419 ALL
Judgement Date : 10 October, 2013

Allahabad High Court

Sanjay Sonkar And Another vs State Of U.P. And Others on 10 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 33436 of 2008
 

 
Petitioner :- Sanjay Sonkar And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- P.S. Baghel,Ashok Kumar Singh,R.K. Ojha
 
Counsel for Respondent :- C.S.C.,B.K.Singh Raghuvanshi,V.K.Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list.

The learned counsel for the petitioner will carry out the impleadment in pursuance of the order dated 15.07.2008 prior to the next listing of the case.

Order Date :- 10.10.2013

Priyanka

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