Mangat Ram vs The Chairman, Industrial ...
2013 Latest Caselaw 6404 ALL

Citation : 2013 Latest Caselaw 6404 ALL
Judgement Date : 9 October, 2013

Allahabad High Court

Mangat Ram vs The Chairman, Industrial ... on 9 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 385 of 2006
 

 
Appellant :- Mangat Ram
 
Respondent :- The Chairman, Industrial Development Authorities & Others
 
Counsel for Appellant :- A.C. Srivastava,S.K.Mishra
 
Counsel for Respondent :- Amit Manohar
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed by Sri S.K. Mishra, learned counsel for the appellant, the case along with connected matter is directed to be listed in the next cause list.

Order Date :- 9.10.2013

Priyanka

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