Smt. Vidyawati vs State Of U.P. Thru' Princiapl ...
2013 Latest Caselaw 6400 ALL

Citation : 2013 Latest Caselaw 6400 ALL
Judgement Date : 9 October, 2013

Allahabad High Court

Smt. Vidyawati vs State Of U.P. Thru' Princiapl ... on 9 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 47855 of 2013
 

 
Petitioner :- Smt. Vidyawati
 
Respondent :- State Of U.P. Thru' Princiapl Secry. And 4 Others
 
Counsel for Petitioner :- Shyam Sunder
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

None is present for the petitioner.

Put up as fresh on 25th October, 2013.

Order Date :- 9.10.2013

Priyanka

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