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Nand Prasad Yadav vs Shr R.P. Singh, Principal And ...
2013 Latest Caselaw 6397 ALL

Citation : 2013 Latest Caselaw 6397 ALL
Judgement Date : 9 October, 2013

Allahabad High Court
Nand Prasad Yadav vs Shr R.P. Singh, Principal And ... on 9 October, 2013
Bench: Krishna Murari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4972 of 2013
 

 
Applicant :- Nand Prasad Yadav
 
Opposite Party :- Shr R.P. Singh, Principal And Another
 
Counsel for Applicant :- R.C. Dwivedi,Ashok Kumar
 

 
Hon'ble Krishna Murari,J.

Learned counsel for the applicant prays for and is allowed a week's time to file supplementary affidavit.

Put up as fresh on 12th November, 2013.

Order Date :- 9.10.2013

VKS

 

 

 
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