Charan Singh vs State Of. U.P. And Another
2013 Latest Caselaw 6395 ALL

Citation : 2013 Latest Caselaw 6395 ALL
Judgement Date : 9 October, 2013

Allahabad High Court

Charan Singh vs State Of. U.P. And Another on 9 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8923 of 2012
 

 
Applicant :- Charan Singh
 
Opposite Party :- State Of. U.P. And Another
 
Counsel for Applicant :- Santosh Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Service as per the report has not been received back after due service. It is an ordinary service.

Let fresh steps be taken forthwith to be served to S.P. of the district via C.J.M of the district concered.

Report be submitted within fortnight.

List thereafter.

Order Date :- 9.10.2013

Monika

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