Sardar Singh vs State Of. U.P.
2013 Latest Caselaw 6393 ALL

Citation : 2013 Latest Caselaw 6393 ALL
Judgement Date : 9 October, 2013

Allahabad High Court

Sardar Singh vs State Of. U.P. on 9 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9004 of 2012
 

 
Applicant :- Sardar Singh
 
Opposite Party :- State Of. U.P.
 
Counsel for Applicant :- A.N. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant, the case is passed over for today.

List this matter in the next cause list.

Order Date :- 9.10.2013

Monika

Download the LatestLaws.com Mobile App