Lal Ji Sharma vs State Of U.P. Thru D.M. And 4 Others
2013 Latest Caselaw 6386 ALL

Citation : 2013 Latest Caselaw 6386 ALL
Judgement Date : 9 October, 2013

Allahabad High Court

Lal Ji Sharma vs State Of U.P. Thru D.M. And 4 Others on 9 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 56165 of 2013
 

 
Petitioner :- Lal Ji Sharma
 
Respondent :- State Of U.P. Thru D.M. And 4 Others
 
Counsel for Petitioner :- R.N. Shukla
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed by Sri R.N. Shukla, learned counsel for the petitioner, the case is directed to be put up as fresh on 24th October, 2013 so as to enable him to file Supplementary Affidavit annexing thereto, a Certified Copy of the Order dated 18th September, 2013 passed in the Appeal stated to have been filed by the petitioner before the Divisional Commissioner concerned.

Order Date :- 9.10.2013

Priyanka

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