Vishambhar Singh vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 6362 ALL

Citation : 2013 Latest Caselaw 6362 ALL
Judgement Date : 7 October, 2013

Allahabad High Court

Vishambhar Singh vs State Of U.P. Thru Secy. And 2 ... on 7 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 55715 of 2013
 

 
Petitioner :- Vishambhar Singh
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Babu Lal Ram
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Babu Lal Ram, learned counsel for the petitioner, the case is directed to be put up as fresh on 22nd October, 2013 so as to enable him to file Supplementary Affidavit annexing thereto, a Certified Copy of the complete Order-Sheet of the Appeal stated to have been filed by the petitioner before the Divisional Commissioner concerned.

Order Date :- 7.10.2013

Priyanka

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