Citation : 2013 Latest Caselaw 6349 ALL
Judgement Date : 7 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 55716 of 2013 Petitioner :- Smt. Chandra Kali Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Babu Lal Ram Counsel for Respondent :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
After some arguments, Sri Babu Lal Ram, learned counsel for the petitioner states that the petitioner wants to withdraw the present Writ Petition and, therefore, the same may be dismissed as withdrawn.
In view of the statement made above, the Writ petition is dismissed as withdrawn.
It is made clear that no liberty is being given to the petitioner to file fresh Writ Petition on the same cause of action.
Order Date :- 7.10.2013
Priyanka
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