Km. Veena Mathur vs Director Kendriya Hindi Sansthan ...
2013 Latest Caselaw 6348 ALL

Citation : 2013 Latest Caselaw 6348 ALL
Judgement Date : 7 October, 2013

Allahabad High Court

Km. Veena Mathur vs Director Kendriya Hindi Sansthan ... on 7 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 54728 of 2013
 

 
Petitioner :- Km. Veena Mathur
 
Respondent :- Director Kendriya Hindi Sansthan And 2 Ors.
 
Counsel for Petitioner :- Smt. Arti Raje
 
Counsel for Respondent :- Rakesh Sinha
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Rakesh Sinha, Advocate, filed Parcha on behalf of respondent nos. 1, 2 and 3. He prays for and is granted three weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in week commencing 18.11.2013.

Order Date :- 7.10.2013

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