Farookh @ Furqan vs State Of U.P.
2013 Latest Caselaw 6346 ALL

Citation : 2013 Latest Caselaw 6346 ALL
Judgement Date : 7 October, 2013

Allahabad High Court

Farookh @ Furqan vs State Of U.P. on 7 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10426 of 2012
 

 
Applicant :- Farookh @ Furqan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mukhtar Alam,Shodan Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record. Already on three occasion, the case was passed over on behalf of the accused applicant. This is fourth mention slip for the same. Today the case is listed as peremptorily.

List this matter peremptorily in the next cause list.

The bail application is pending since 2012. Learned counsel for the applicant to positively argue the matter on the next date fixed.

Order Date :- 7.10.2013

Monika

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