Dr. Karan Singh Chauhan And 14 Ors. vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 6335 ALL

Citation : 2013 Latest Caselaw 6335 ALL
Judgement Date : 5 October, 2013

Allahabad High Court

Dr. Karan Singh Chauhan And 14 Ors. vs State Of U.P.& 6 Ors. on 5 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 55343 of 2013
 

 
Petitioner :- Dr. Karan Singh Chauhan And 14 Ors.
 
Respondent :- State Of U.P.& 6 Ors.
 
Counsel for Petitioner :- Durga Tiwari
 
Counsel for Respondent :- C.S.C.,A.S.G.I.-7973/2013,Anurag Khanna
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Connect it with Writ Petition No. 49570 of 2013 and list on 28.10.2013.

Order Date :- 5.10.2013

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