Ram Chandra vs State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 6333 ALL

Citation : 2013 Latest Caselaw 6333 ALL
Judgement Date : 5 October, 2013

Allahabad High Court

Ram Chandra vs State Of U.P. Thru Secy. And 4 ... on 5 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 36973 of 2013
 

 
Petitioner :- Ram Chandra
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Subedar Mishra,S.K. Mishra
 
Counsel for Respondent :- C.S.C.,R.B. Yadav
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 4th October, 2013, the case has been put up today as a fresh case.

The case has been taken up in the revised list.

None is present for the petitioner.

Counter Affidavit filed on behalf of the respondent Nos. 1 to 4, as mentioned in the Order dated 16th September, 2013, has been placed on record.

As none is present for the petitioner, the case is directed to be put up as fresh on 31st October, 2013.

Order Date :- 5.10.2013

Priyanka

Download the LatestLaws.com Mobile App