Dr. Gaurav Kumar Gupta vs Govt. Of India, Ministry Of Health ...
2013 Latest Caselaw 6332 ALL

Citation : 2013 Latest Caselaw 6332 ALL
Judgement Date : 5 October, 2013

Allahabad High Court

Dr. Gaurav Kumar Gupta vs Govt. Of India, Ministry Of Health ... on 5 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 54496 of 2013
 

 
Petitioner :- Dr. Gaurav Kumar Gupta
 
Respondent :- Govt. Of India, Ministry Of Health & Family Welfare & 8 Ors.
 
Counsel for Petitioner :- S.N.Jaiswal
 
Counsel for Respondent :- C.S.C.,A.S.G.I.-7921/2013,H.K.Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel states that instruction could not be received today. On his request, put up on Tuesday i.e. on 8.10.2013 as fresh.

Order Date :- 5.10.2013

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