Prem Narain vs State Of U.P.& Another
2013 Latest Caselaw 6330 ALL

Citation : 2013 Latest Caselaw 6330 ALL
Judgement Date : 5 October, 2013

Allahabad High Court

Prem Narain vs State Of U.P.& Another on 5 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 55249 of 2013
 

 
Petitioner :- Prem Narain
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- Ashutosh Tripathi
 
Counsel for Respondent :- C.S.C.,Shiv Nath Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Case called twice. No one is present either on behalf of the petitioner or the respondents.

Put up on Tuesday i.e. on 8.10.2013 as fresh.

Order Date :- 5.10.2013

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