Smt.Neeru Bajaj vs Smt.Dolly Arora
2013 Latest Caselaw 6328 ALL

Citation : 2013 Latest Caselaw 6328 ALL
Judgement Date : 5 October, 2013

Allahabad High Court

Smt.Neeru Bajaj vs Smt.Dolly Arora on 5 October, 2013

Bench: Rajiv Sharma, Anil Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONTEMPT No. - 2898 of 2006
 

 
Applicant :- Smt.Neeru Bajaj
 
Opposite Party :- Smt.Dolly Arora
 
Counsel for Applicant :- Kiran Bajaj
 
Counsel for Opposite Party :- I B Singh,Sujeet Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Anil Kumar,J.

The Oudh Bar Association has submitted a resolution to the Hon'ble the Snior Judge dated 4.10.2013 that in case the counsel are unable to appear in their respective cases on account of their pre-engagement with the performance of Navratri Pooja on its first day, no adverse orders may be passed.

As none responds for the applicant to press this petition, the case is adjourned and it may now be listed as and when this Bench is available.

Order Date :- 5.10.2013

lakshman

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