Citation : 2013 Latest Caselaw 6327 ALL
Judgement Date : 5 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28522 of 2013 Applicant :- Saleem Opposite Party :- State Of U.P. Counsel for Applicant :- Satyendra Pratap Singh I Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Heard learned counsel for the applicant.
Let counter affidavit be filed within two weeks.
Rejoinder affidavit, if any, may also be filed within one week thereafter.
List immediately thereafter.
Order Date :- 5.10.2013
Monika
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!