Basu Gond vs State Of U.P.
2013 Latest Caselaw 6326 ALL

Citation : 2013 Latest Caselaw 6326 ALL
Judgement Date : 5 October, 2013

Allahabad High Court

Basu Gond vs State Of U.P. on 5 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15403 of 2012
 

 
Applicant :- Basu Gond
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Narayan Singh Kushwaha,Rajesh Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,R.P.S. Kushwaha
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is present.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, may also be filed within one week thereafter.

List immediately after expiry of three weeks.

Order Date :- 5.10.2013

Monika

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