Subhash Pandey vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 6318 ALL

Citation : 2013 Latest Caselaw 6318 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Subhash Pandey vs State Of U.P. Thru Secy. And 3 ... on 4 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 55002 of 2013
 

 
Petitioner :- Subhash Pandey
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Raj Karan Yadav
 
Counsel for Respondent :- C.S.C.,R.C. Upadhyay
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Raj Karan Yadav, learned counsel for the petitioner, the case is directed to be put up as fresh on 22nd October, 2013 so as to enable him to bring relevant case-law.

Order Date :- 4.10.2013

Priyanka

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