Jagdish Prasad Sharma vs State Of U.P. Thru' Secretary & ...
2013 Latest Caselaw 6317 ALL

Citation : 2013 Latest Caselaw 6317 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Jagdish Prasad Sharma vs State Of U.P. Thru' Secretary & ... on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 11998 of 2007
 

 
Petitioner :- Jagdish Prasad Sharma
 
Respondent :- State Of U.P. Thru' Secretary & Others
 
Counsel for Petitioner :- Pramod Kumar Sharma,Krishna Mohan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, list in the next cause list.

Order Date :- 4.10.2013

Priyanka

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