Ram Autar Sagar vs Bareilly Kshetriya Gramin Bank
2013 Latest Caselaw 6316 ALL

Citation : 2013 Latest Caselaw 6316 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Ram Autar Sagar vs Bareilly Kshetriya Gramin Bank on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 11031 of 2004
 

 
Petitioner :- Ram Autar Sagar
 
Respondent :- Bareilly Kshetriya Gramin Bank
 
Counsel for Petitioner :- R.C. Kandpal,Ajay Kumar Sharma,Awdhesh Kumar Sharma,C.M. Rai,K.C.Saxena
 
Counsel for Respondent :- R.B. Sahai,S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri R.B. Sahai, learned counsel for the respondent.

Order Date :- 4.10.2013

Priyanka

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