Jitendra Nath Singh Yadav vs D.I.O.S. & Others
2013 Latest Caselaw 6315 ALL

Citation : 2013 Latest Caselaw 6315 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Jitendra Nath Singh Yadav vs D.I.O.S. & Others on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 19656 of 2002
 

 
Petitioner :- Jitendra Nath Singh Yadav
 
Respondent :- D.I.O.S. & Others
 
Counsel for Petitioner :- A.K. Malviya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, list in the next cause list.

Order Date :- 4.10.2013

Priyanka

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