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Krishna Prasad vs State Of U.P.
2013 Latest Caselaw 6314 ALL

Citation : 2013 Latest Caselaw 6314 ALL
Judgement Date : 4 October, 2013

Allahabad High Court
Krishna Prasad vs State Of U.P. on 4 October, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 2568 of 1999
 

 
Applicant :- Krishna Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajiv Gupta,Dilip Kumar
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Criminal MIsc. Correction Application No. 293233 of 2013.

Case called out in the revised list.

Learned counsel for the applicant is present and submits that the case be passed over for today.

As per the request of the learned counsel for the applicant, list this matter in the next cause list.

Order Date :- 4.10.2013

Monika

 

 

 
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