Ashok Sahni @ Remote vs State Of U.P. And 4 Others
2013 Latest Caselaw 6313 ALL

Citation : 2013 Latest Caselaw 6313 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Ashok Sahni @ Remote vs State Of U.P. And 4 Others on 4 October, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 55028 of 2013
 

 
Petitioner :- Ashok Sahni @ Remote
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Manoj Rathaur,Rajesh Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Pradeep Singh Sengar
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 12th November, 2013.

Order Date :- 4.10.2013

Priyanka

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