Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Khasgi Devi Maharani vs Malti Devi
2013 Latest Caselaw 6311 ALL

Citation : 2013 Latest Caselaw 6311 ALL
Judgement Date : 4 October, 2013

Allahabad High Court
Khasgi Devi Maharani vs Malti Devi on 4 October, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 41519 of 2013
 

 
Petitioner :- Khasgi Devi Maharani
 
Respondent :- Malti Devi
 
Counsel for Petitioner :- Sanjay Kumar Dubey
 

 
Hon'ble Rajes Kumar,J.

In second and third paragraphs of the order dated 31.7.2013, in place of "29.3.2012", "29.3.2011" be read.

The application is allowed.

Order Date :- 4.10.2013

OP

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter