Satyabhan vs State Of U.P.
2013 Latest Caselaw 6310 ALL

Citation : 2013 Latest Caselaw 6310 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Satyabhan vs State Of U.P. on 4 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9748 of 2012
 

 
Applicant :- Satyabhan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Learned A.G.A. is present.

Let supplementary affidavit be filed annexing the statement recorded under section 164 Cr.P.C.

List this matter in the next cause list.

Order Date :- 4.10.2013

Monika

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