Smt. Rajeshwari & Ors. vs State Of U.P.
2013 Latest Caselaw 6309 ALL

Citation : 2013 Latest Caselaw 6309 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Smt. Rajeshwari & Ors. vs State Of U.P. on 4 October, 2013

Bench: Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL APPEAL No. - 952 of 2010
 

 
Appellant :- Smt. Rajeshwari & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Abhay Kumar,Akhil Kumar Mishra,Anita Singh Nagore,Chandra Shekhar Sinha,Shishir Singh Chaunah
 
Counsel for Respondent :- Govt. Advocate,Sunil Kumar Singh
 

 
Hon'ble Arvind Kumar Tripathi (II),J.

For orders, see my order of date, passed on Criminal Appeal No.1428 of 2010.

Order Date :- 4.10.2013

Anupam

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