Mohd. Naseem And Ors. vs The State Of U.P And Anr.
2013 Latest Caselaw 6308 ALL

Citation : 2013 Latest Caselaw 6308 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Mohd. Naseem And Ors. vs The State Of U.P And Anr. on 4 October, 2013

Bench: Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- U/S 482/378/407 No. - 3257 of 2013
 

 
Applicant :- Mohd. Naseem And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Alok Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Opposite party no. 2 is not present. She was directed to remain present in the Court vide order dated 11.09.2013.

Learned counsel for the petitioner is present. Opposite party no. 2 is directed to appear on 21.10.2013, in view of order dated 11.09.2013.

List on 21.10.2013.

Interim order, if any, to continue till the next date of listing.

Order Date :- 4.10.2013

I.A. Siddiqui

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