Sandeep Tiwari @ Chandra Bhushan ... vs State Of U.P.
2013 Latest Caselaw 6304 ALL

Citation : 2013 Latest Caselaw 6304 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Sandeep Tiwari @ Chandra Bhushan ... vs State Of U.P. on 4 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5503 of 2013
 

 
Applicant :- Sandeep Tiwari @ Chandra Bhushan Tiwari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sheshadri Trivedi,Satish Trivedi
 
Counsel for Opposite Party :- Govt. Advocate,A.K. Awasthi
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Learned A.G.A. to file counter affidavit with regard to the allegation made in the second bail application specifically with regard to the delay by the next date fixed.

List this matter on 21.10.2013.

Order Date :- 4.10.2013

Monika

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