Musafir vs Transport Commissioner/Addl. ...
2013 Latest Caselaw 6303 ALL

Citation : 2013 Latest Caselaw 6303 ALL
Judgement Date : 4 October, 2013

Allahabad High Court

Musafir vs Transport Commissioner/Addl. ... on 4 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - A No. - 29012 of 2002
 

 
Petitioner :- Musafir
 
Respondent :- Transport Commissioner/Addl. Transport Commissioner & Ors.
 
Counsel for Petitioner :- S.S. Tripathi,A.P. Tewari,C.S. Srivastava,K.P.S. Yadav,P.S. Sharma,Sudhansu Srivastava,V.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned Standing Counsel is granted one month and no more time to file counter affidavit to the main writ petition as well as supplementary affidavit filed by the petitioner as directed by the order dated 11.4.2013.

List immediately thereafter.

Order Date :- 4.10.2013

Priyanka

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