Citation : 2013 Latest Caselaw 6302 ALL
Judgement Date : 4 October, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14601 of 2012 Applicant :- Tinku @ Tilku Ram Opposite Party :- State Of U.P. Counsel for Applicant :- Mohd. Naushad Siddiqui,Amit Kumar Srivastava,M.A.Siddiqui,Namwar Sinmgh,Pushkar Srivastava,Sanjiv Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant has sent mention slip today. The same be taken on record and be made part of the record. Already on six occasions, the case was passed over on the request of the learned counsel for the applicant. Today again, he has sent mention slip for the same.
List this matter peremptorily in the next cause list.
The bail application is pending since 2012. Learned counsel for the applicant to positively argue the matter on the next date fixed.
Order Date :- 4.10.2013
Monika
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